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Chattisgarh High Court

Neeraj Meghani vs The Raipur Development Authority 42 ... on 24 October, 2018

          HIGH COURT OF CHHATTISGARH, BILASPUR

                          Order Sheet

                    WPC No. 1941 of 2015

  Neeraj Meghani Versus The Raipur Development Authority




24/10/2018

Miss Prachi Agrawal, counsel for the petitioner.

As prayed, list along with WPC (Token) No.19487/2018 in the next week.

Sd/-

Judge (Prashant Kumar Mishra) Barve