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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Uttar Pradesh - Subsection

Section 33(2) in The UTTAR PRADESH POLICE AND FORENSIC SCIENCE UNIVERSITY ACT, 2020

(2)Where any such provident fund has been constituted, the provisions of the Provident Funds Act, 1925 (19 , of 1925) Shall apply to such fund as if it were Government Provident Fund.Chapter – V - SUPPLEMENTARY PROVISIONS