Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Sikkim - Subsection Section 58(g) in The Sikkim Police Act, 2008 (g)arrange for legally permissible sustenance and shelter to every person in custody and making known to all such persons the previsions of legal aid schemes available from the Government and also inform the authorities concerned in this regard.
