Section 63(2)(iv) in The Orissa Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

State of Odisha - Subsection

Section 63(2)(iv) in The Orissa Motor Vehicles Rules, 1993

(iv)requiring the owner of the land or the local authority, as he case may be, to erect such shelters, lavatories and latrines and to execute such other works as may be specified in the rules or in the direction and to maintain the same in a serviceable, clean and sanitary condition and;

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State of Odisha - Subsection

Section 63(2)(iv) in The Orissa Motor Vehicles Rules, 1993