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[Cites 0, Cited by 0] [Section 302] [Entire Act]

State of Telangana - Subsection

Section 302(b) in Greater Hyderabad Municipal Corporation Act, 1955

(b)to provide and set up all such appliances and fittings as may appear to the Commissioner necessary for the purposes of gathering and receiving the drainage from, and conveying the same off, the said premises and of effectually flushing such drain and every fixture connected therewith;