Section 5(1)(i) in The Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2006

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State of Karnataka - Subsection

Section 5(1)(i) in The Karnataka Professional Educational Institutions (Regulation of Admission and Fixation of Fee) (Special Provisions) Act, 2006

(i)sixty percent of total seats in respect of non-minority institutions; and