Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 14] [Entire Act] NCT Delhi - Section Section 51 in The Delhi Municipal Corporation Act, 1957 51. [ Application of sections 47 and 48. [Substituted by Act 67 of 1993, section 42, for sections 50 to 53 (both inclusive) (w.e.f. 1-10-1993)] - The provisions of sections 47 and 48 shall apply in relation to a Wards Committee as they apply in relation to the Standing Committee.]
