Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 2A in The Assam Criminal Law (Amendment) Act, 1970 2A. Amendment of Rules 4, 6, 8 and 9. - In Rules 4, 6, 8 and 9 of the said rules, for the words, "Sub-divisional Officer", the words "Deputy Commissioner" shall be substituted.
