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State of Jharkhand - Section

Section 24 in Bihar Documents Writers' Licensing Rules, 1968

24. Supervision and control.

- Every licensed document-writer performs his duties under the superintendence and control of the Sub-Registrar of the office in which he is attached. It will be the duty of the Sub-Registrar to see that the document-writers attached to his office maintain the prescribed registers and receipt books in the proper manner and that no malpractices are adopted by any licensed document writer and licensed apprentices in any way so as to harass the registrant public.Form "A"(Rule 5)Application for Document writer's Licence
1. Full Name with Father's name.  
2. Address-Permanent home address and localaddress.  
3. Age and date of birth.  
4. Nationality.  
5. Educational qualifications, if any, whether hehas passed the Document Writer's Licensing Test.  
6. Service as document writer with approximatenumber of documents prepared and presented for registrationduring the past one year.  
7. Nature of licence applied for whether it is fora single office (to be named) or for a district (to be named).  
8. State here amount, number and date of challanreceipt and the name of Treasury.  
9. Has an application for licence ever beenrefused? If so, when and for what reason give particulars.  
DeclarationI....................... do hereby solemnly declare that I have not been declared to be of unsound mind or convicted of any offence involving moral turpitude or adjudged as insolvent by any court of competent jurisdiction and that the information and particulars furnished herein are true and correct to the best of my knowledge and belief and that the licence for which I hereby apply will be used only by myself.Place....................Date........................Encl. Chalan receipt.SignatureNote. - The licence issued on the strength of this application is liable to be cancelled at any time, if it is found that any information or particulars furnished in the application are false or untrue or incorrect.Sub-Registry OfficeDateRecommendationTo
The District Registrar..........  
Licence No. Sub-RegistrarDatedOrderDistrict RegistrarDatedIssued onDistrict Registrar
Form "B"(Rule 5)