Andhra Pradesh High Court - Amravati
Zuari Cement Ltd vs G Ravindra Babu And Others on 17 October, 2024
APHC010222312006
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3457]
(Special Original Jurisdiction)
THURSDAY, THE SEVENTEENTH DAY OF OCTOBER
TWO THOUSAND AND TWENTY FOUR
PRESENT
THE HONOURABLE SRI JUSTICE HARINATH.N
WRIT PETITION NO: 15066/2006
Between:
Zuari Cement Ltd., ...PETITIONER
AND
G Ravindra Babu and Others ...RESPONDENT(S)
Counsel for the Petitioner:
1. SRINIVAS DAMMALAPATI Counsel for the Respondent(S):
1. GP FOR LABOUR
2. K UDAYA SRI The Court made the following: 2
Order:-
Despite the matter being listed under the caption for dismissal, today none represented for the petitioner. On earlier occasion also, there is no representation for the petitioner.
Therefore, this Writ Petition is dismissed for non-prosecution. There shall be no order as to costs.
As a sequel, miscellaneous petitions pending, if any, shall stand closed.
____________________ JUSTICE HARINATH.N 17.10.2024 PNS