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State of Rajasthan - Section

Section 5 in Rajasthan Police Rules, 2008

5. Privileges and Facilities of Independent Members.

(1)The independent members of the Commission shall be entitled to honorarium and conveyance allowance at such rate, as may be fixed by the State Government from time to time and shall also be entitled for travel and daily allowances as per the provisions of the Rajasthan Travelling Allowance Rules, 1971, for visits outside their headquarters.