Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 7 in Punjab General Sales Tax Rules, 1949

7. Obtaining duplicate copy of registration certificate.

- Any registered dealer may obtain from the appropriate Assessing Authority on deposit of a fee of one rupee in the appropriate Government treasury a duplicate copy of any registration certificate which has been issued to him and which may have been lost, destroyed or defaced.