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Union of India - Section

Section 45 in Central Council of Homoeopathy (General) Regulations, 2018

45. Time, place, etc. of meeting of Executive Committee.

(1)The meeting of the Executive Committee shall take place at a time and place as the President shall determine.
(2)Notice and Agenda of such a meeting of the Executive Committee shall ordinarily be issued not less than [seven days and five days] [Substituted 'twenty one days and twelve days' by Notification No. 7-2/2018-CCH, dated 25.4.2019 (w.e.f. 15.11.2018).] respectively before the meeting:Provided that on a resolution signed by not less than four members of the Executive Committee for a purpose which is within the scope of the functions of the Executive Committee, the President may call a special meeting at any time on the notice of [three days] [Substituted 'ten days' by Notification No. 7-2/2018-CCH, dated 25.4.2019 (w.e.f. 15.11.2018).].