Madhya Pradesh High Court
Harish Bagla vs M/S Betul Oils Limited on 11 April, 2023
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 2933 of 2021 (HARISH BAGLA AND OTHERS Vs M/S BETUL OILS LIMITED) Dated : 11-04-2023 List along with M.A. No.2935 of 2021.
(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 4/12/2023 10:32:25 AM