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Madhya Pradesh High Court

Harish Bagla vs M/S Betul Oils Limited on 11 April, 2023

Author: Arun Kumar Sharma

Bench: Arun Kumar Sharma

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 2933 of 2021 (HARISH BAGLA AND OTHERS Vs M/S BETUL OILS LIMITED) Dated : 11-04-2023 List along with M.A. No.2935 of 2021.

(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 4/12/2023 10:32:25 AM