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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Haryana - Subsection

Section 1(5) in Haryana Electricity Regulatory Commission (Tariff) Regulations, 1999

(5)Words or expressions occurring in these Regulations and not specially defined herein shall bear the same meaning as in the Haryana Electricity Reforms Act, 1997 (Act 10 of 1998).