Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 146] [Entire Act] NCT Delhi - Subsection Section 146(2) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (2)Every subordinate officer shall at all times and on all occasions be clean and neat as to his dress, and clean as to his person.
