Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 3 in Karnataka Repealing (Regional Laws) Act, 2011 3. Repeal of certain laws. - The regional laws specified in the Schedule as in force in the respective Areas of the State are hereby repealed.
