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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Tamilnadu - Subsection

Section 34(ii) in Tamil Nadu Educational Inspection Code

(ii)The inspection of such a school shall be conducted by the Divisional Inspectors of Schools concerned, if it is a boys' school and by an officer deputed by the Director if it is a girls' school.