Rajasthan High Court - Jodhpur
State Of Rajasthan vs Rajbala on 20 May, 2022
Bench: Manindra Mohan Shrivastava, Madan Gopal Vyas
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
D.B. Spl. Appl. Writ No. 429/2022
State Of Rajasthan Through The Secretary,
----Appellant
Versus
Sangeeta
----Respondent
Connected With
D.B. Spl. Appl. Writ No. 460/2022
State Of Rajasthan Through The Secretary,
----Appellant
Versus
Urmila
----Respondent
D.B. Spl. Appl. Writ No. 302/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Sahnila
----Respondent
D.B. Spl. Appl. Writ No. 387/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Ompati
----Respondent
D.B. Spl. Appl. Writ No. 395/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Sushila
----Respondent
D.B. Spl. Appl. Writ No. 398/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Sarla
(Downloaded on 21/05/2022 at 08:43:53 PM)
(2 of 11)
----Respondent
D.B. Spl. Appl. Writ No. 408/2022
State Of Rajasthan Through The Secretary
----Appellant
Versus
Saroj Bala
----Respondent
D.B. Spl. Appl. Writ No. 409/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Laxmi Meena
----Respondent
D.B. Spl. Appl. Writ No. 412/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Sushila Devi
----Respondent
D.B. Spl. Appl. Writ No. 416/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Baljeet Kaur
----Respondent
D.B. Spl. Appl. Writ No. 445/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Suman
----Respondent
D.B. Spl. Appl. Writ No. 446/2022
State Of Rajasthan
----Appellant
Versus
Suman
----Respondent
D.B. Spl. Appl. Writ No. 447/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
(Downloaded on 21/05/2022 at 08:43:53 PM)
(3 of 11)
Sumitra
----Respondent
D.B. Spl. Appl. Writ No. 448/2022
State Of Rajasthan
----Appellant
Versus
Prem Kumari
----Respondent
D.B. Spl. Appl. Writ No. 449/2022
State Of Rajasthan
----Appellant
Versus
Meenakshi
----Respondent
D.B. Spl. Appl. Writ No. 450/2022
State Of Rajasthan
----Appellant
Versus
Sharmila
----Respondent
D.B. Spl. Appl. Writ No. 451/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Sunita Kumari
----Respondent
D.B. Spl. Appl. Writ No. 452/2022
State Of Rajasthan
----Appellant
Versus
Saroj
----Respondent
D.B. Spl. Appl. Writ No. 453/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Manju Kumari
----Respondent
D.B. Spl. Appl. Writ No. 454/2022
State Of Rajasthan
----Appellant
(Downloaded on 21/05/2022 at 08:43:53 PM)
(4 of 11)
Versus
Sushila
----Respondent
D.B. Spl. Appl. Writ No. 455/2022
State Of Rajasthan, Through The Secretary To The Government
Of Rajasthan,
----Appellant
Versus
Smt. Vijayanta
----Respondent
D.B. Spl. Appl. Writ No. 456/2022
State Of Rajasthan
----Appellant
Versus
Smt. Urmila
----Respondent
D.B. Spl. Appl. Writ No. 457/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Tara
----Respondent
D.B. Spl. Appl. Writ No. 458/2022
State Of Rajasthan, Through The Secretary,
----Appellant
Versus
Nisha Choudhary
----Respondent
D.B. Spl. Appl. Writ No. 459/2022
State Of Rajasthan Through The Secretary,
----Appellant
Versus
Bhagwanti Dangi
----Respondent
D.B. Spl. Appl. Writ No. 462/2022
State Of Rajasthan
----Appellant
Versus
Sharda
----Respondent
D.B. Spl. Appl. Writ No. 463/2022
State Of Rajasthan
(Downloaded on 21/05/2022 at 08:43:53 PM)
(5 of 11)
----Appellant
Versus
Sulochana
----Respondent
D.B. Spl. Appl. Writ No. 464/2022
State Of Rajasthan
----Appellant
Versus
Sharmila
----Respondent
D.B. Spl. Appl. Writ No. 465/2022
State Of Rajasthan, Through The Principal Secretary
----Appellant
Versus
Kaushalya
----Respondent
D.B. Spl. Appl. Writ No. 466/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Shakuntala
----Respondent
D.B. Spl. Appl. Writ No. 467/2022
State Of Rajasthan, Through The Secretary To The Government
----Appellant
Versus
Smt. Suman Kumari
----Respondent
D.B. Spl. Appl. Writ No. 468/2022
State Of Rajasthan
----Appellant
Versus
Rajbala
----Respondent
D.B. Spl. Appl. Writ No. 469/2022
The State Of Rajasthan
----Appellant
Versus
Gurpreet Kaur
----Respondent
(Downloaded on 21/05/2022 at 08:43:53 PM)
(6 of 11)
D.B. Spl. Appl. Writ No. 470/2022
State Of Rajasthan
----Appellant
Versus
Banta Devi
----Respondent
D.B. Spl. Appl. Writ No. 471/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Santosh
----Respondent
D.B. Spl. Appl. Writ No. 473/2022
State Of Rajasthan, Through The Secretary,
----Appellant
Versus
Nirmala Devi
----Respondent
D.B. Spl. Appl. Writ No. 474/2022
State Of Rajasthan
----Appellant
Versus
Ranjana
----Respondent
D.B. Spl. Appl. Writ No. 475/2022
State Of Rajasthan, Through The Principal Secretary
----Appellant
Versus
Poonam
----Respondent
D.B. Spl. Appl. Writ No. 476/2022
State Of Rajasthan
----Appellant
Versus
Sushila Devi
----Respondent
D.B. Spl. Appl. Writ No. 477/2022
State Of Rajasthan Through The Secretary To The Government
----Appellant
Versus
Smt. Darshana
(Downloaded on 21/05/2022 at 08:43:53 PM)
(7 of 11)
----Respondent
D.B. Spl. Appl. Writ No. 478/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Suman
----Respondent
D.B. Spl. Appl. Writ No. 479/2022
State Of Rajasthan
----Appellant
Versus
Smt. Priyanka Kumari
----Respondent
D.B. Spl. Appl. Writ No. 480/2022
State Of Rajasthan
----Appellant
Versus
Vinod Kumari
----Respondent
D.B. Spl. Appl. Writ No. 481/2022
State Of Rajasthan, Through The Secretary To The Government
----Appellant
Versus
Smt. Kamla
----Respondent
D.B. Spl. Appl. Writ No. 482/2022
State Of Rajasthan, Through Principal Secretary
----Appellant
Versus
Suman
----Respondent
D.B. Spl. Appl. Writ No. 483/2022
State Of Rajasthan
----Appellant
Versus
Suman
----Respondent
D.B. Spl. Appl. Writ No. 484/2022
State Of Rajasthan
----Appellant
Versus
(Downloaded on 21/05/2022 at 08:43:53 PM)
(8 of 11)
Kamla Devi
----Respondent
D.B. Spl. Appl. Writ No. 485/2022
State Of Rajasthan
----Appellant
Versus
Gulab Devi
----Respondent
D.B. Spl. Appl. Writ No. 486/2022
State Of Rajasthan, Through The Secretary,
----Appellant
Versus
Nirmala
----Respondent
D.B. Spl. Appl. Writ No. 487/2022
State Of Rajasthan, Through The Secretary To The Government
----Appellant
Versus
Smt. Rajbala
----Respondent
D.B. Spl. Appl. Writ No. 488/2022
State Of Rajasthan
----Appellant
Versus
Manju Nain
----Respondent
D.B. Spl. Appl. Writ No. 489/2022
State Of Rajasthan
----Appellant
Versus
Kamlesh Kumari
----Respondent
D.B. Spl. Appl. Writ No. 490/2022
State Of Rajasthan Through Principal Secretary,
----Appellant
Versus
Alpna
----Respondent
D.B. Spl. Appl. Writ No. 491/2022
State Of Rajasthan
----Appellant
(Downloaded on 21/05/2022 at 08:43:53 PM)
(9 of 11)
Versus
Suman Kumari
----Respondent
D.B. Spl. Appl. Writ No. 492/2022
State Of Rajasthan
----Appellant
Versus
Santosh Thori
----Respondent
D.B. Spl. Appl. Writ No. 493/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Batul Bano
----Respondent
D.B. Spl. Appl. Writ No. 494/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Saroj Bala
----Respondent
D.B. Spl. Appl. Writ No. 495/2022
State Of Rajasthan
----Appellant
Versus
Suman Dhaka
----Respondent
D.B. Spl. Appl. Writ No. 496/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Suman Lata
----Respondent
D.B. Spl. Appl. Writ No. 497/2022
State Of Rajasthan
----Appellant
Versus
Suman Kumari
----Respondent
D.B. Spl. Appl. Writ No. 498/2022
State Of Rajasthan, Through The Secretary,
(Downloaded on 21/05/2022 at 08:43:53 PM)
(10 of 11)
----Appellant
Versus
Kavita
----Respondent
D.B. Spl. Appl. Writ No. 499/2022
State Of Rajasthan, Through The Secretary,
----Appellant
Versus
Kavita Kumari
----Respondent
D.B. Spl. Appl. Writ No. 500/2022
State Of Rajasthan
----Appellant
Versus
Sangeeta Meena
----Respondent
D.B. Spl. Appl. Writ No. 501/2022
State Of Rajasthan, Through The Secretary,
----Appellant
Versus
Sarita
----Respondent
D.B. Spl. Appl. Writ No. 502/2022
State Of Rajasthan
----Appellant
Versus
Kamlesh Kumari
----Respondent
D.B. Spl. Appl. Writ No. 503/2022
State Of Rajasthan, Through The Secretary
----Appellant
Versus
Sakuntala Kumari Kaswa
----Respondent
D.B. Spl. Appl. Writ No. 504/2022
State Of Rajasthan
----Appellant
Versus
Pushpa Kumari
----Respondent
D.B. Spl. Appl. Writ No. 505/2022
(Downloaded on 21/05/2022 at 08:43:53 PM)
(11 of 11)
State Of Rajasthan, Through The Secretary To The Government
----Appellant
Versus
Smt. Monika
----Respondent
D.B. Spl. Appl. Writ No. 506/2022
State Of Rajasthan
----Appellant
Versus
Santosh
----Respondent
For Appellant(s) : Mr. Rajat Arora for
Mr. K.S. Rajpurohit, AAG
For Respondent(s) :
HON'BLE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA
HON'BLE MR. JUSTICE MADAN GOPAL VYAS
Order 20/05/2022 Issue notice to the respondents. Notices are made returnable on 27.06.2022.
Taking into consideration the submissions of the learned counsel for the State that the exercise of relegating employees is in public interest to ensure that vacancies in the Health Department are filled-up from amongst those, who are surplus from other places, the effect and operation of the impugned orders in all these appeals shall remain stayed till the next date of hearing.
List this case on 27.6.2022 alongwith DBSAW No.284/2022. (MADAN GOPAL VYAS),J (MANINDRA MOHAN SHRIVASTAVA),ACJ 186, 188-211, 213-256-Bharti/-
(Downloaded on 21/05/2022 at 08:43:53 PM) Powered by TCPDF (www.tcpdf.org)