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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(2) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(2)The station manager shall, in addition to giving wide publicity through newspapers and other media, warn all passengers about the danger of 750V DC third rail equipment on the section.