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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Karnataka - Subsection

Section 4(3) in SRI JAGADHGURU MURUGARAJENDRA UNIVERSITY ACT, 2020

(3)The headquarters of the University shall be at Chitradurga. The University shall have Campuses or Regional Centres, Study Centres anywhere in Karnataka after five years of establishment of University subject to the prior permission of the State Government and as per UGC norms.