Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 21] [Entire Act] Union of India - Section Section 32 in The Court-fees Act, 1870 32. Amendment of Act 8 of 1859 and Act 9 of 1869 [Repealed by the Repealing and Amending Act, 1891 (12 of 1891).]
