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[Cites 0, Cited by 7] [Entire Act]

State of West Bengal - Section

Section 17 in The Calcutta University Act, 1979.

17. Authorities. -

The following shall be the authorities of the University:-
(1)the Senate;
(2)the Syndicate;
(3)the Faculty Councils for post-graduate studies;
(4)the Councils for undergraduate studies;
(5)the Boards of Studies;
(6)the Finance Committee;
(7)the Tripura Council;
(8)such other authorities as may be established under the Statutes.