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State of Haryana - Section

Section 86 in The Haryana New Mandi Townships Building Rules, 1967

86. Proximity of absorption pit to water supply etc. - [Section 4(2)(1)(1)].

- Every person, who shall provide an absorption pit in connection with any building or other premises, shall not construct such absorption pit within a distance of 77 metres (252.62 feet) from any percolation well, tubewell or watercourse or stream used or likely to be used for human drinking or domestic purposes or for the manufacture or preparation of articles of food and drinks for human consumption or otherwise in such a position as to render any such matter liable to pollution, or within 5 metres (16.404 feet) of any land irrigated with canal or well water.