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[Cites 0, Cited by 0] [Section 47(2)] [Section 47] [Entire Act]

State of Jharkhand - Subsection

Section 47(2)(d) in Bihar Factories Rules, 1950

(d)Sewer connection.-Unless connected to a municipal or common sewerage system, the urinals shall be connected to septic tanks provided for sanitary latrines or provided separately for the urinals.