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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Punjab - Subsection

Section 14(5) in Punjab Water Resources (Management and Regulation) Act, 2020

(5)For the purpose of the Integrated State Water Plan, the Government may divide the State into different categories based on the stage of groundwater development, the trend of groundwater level depletion, the level of water table, quality of groundwater, availability of surface water or other relevant criteria, as it may deem appropriate in view of the local conditions:Provided that the categorization shall not take effect unless a notice in this regard is published in not less than two newspapers, including at least one daily regional language newspaper having wide circulation in the State.