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State of Haryana - Section

Section 53 in Faridabad Complex Administration Building Rules, 1989

53. Sanitary fittings and execution of works to I.S.I. specifications. Sections 43(2), 57(2)(m).

- All sanitary fittings, drainage, pipes including soil and wate pipes and other articles used in the execution of these works shall be as per standards and specifications laid down for such articles by the Indian Standard Institution or as laid down by the Faridabad Complex Administration from time to time if there are no standard specifications laid down for such articles by the Indian Standard Institution.