Supreme Court - Daily Orders
Commissioner Of Income Tax Ii vs Rajasthan Financial Corporation Udyog ... on 5 July, 2018
Bench: Adarsh Kumar Goel, S. Abdul Nazeer
ITEM NO.7 COURT NO.9 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 18290/2018
(Arising out of impugned final judgment and order dated 06-07-2017
in DBITA No. 552/2009 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
COMMISSIONER OF INCOME TAX, JAIPUR-II Petitioner(s)
VERSUS
RAJASTHAN FINANCIAL CORPORATION Respondent(s)
(With Interim Relief and IA No.79952/2018-CONDONATION OF DELAY IN
FILING)
WITH Diary No(s). 19643/2018 (XV)
(With Interim Relief and IA No.79449/2018-CONDONATION OF DELAY IN
FILING)
Date : 05-07-2018 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Vikramjit Banerjee,ASG
Mr. D.L. Chidananda,Adv.
Mr. O.P. Shukla,Adv.
Mr. Sarthak Raizada,Adv.
Ms. Shruti Agarwal,Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Delay condoned.
Tag to Civil Appeal No.154 of 2015.
Signature Not Verified(MAHABIR SINGH) Digitally signed by MAHABIR SINGH Date: 2018.07.05 (PARVEEN KUMARI PASRICHA) COURT MASTER 16:37:44 IST Reason: BRANCH OFFICER