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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55(2)(b) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)constituting a committee consisting of not more than five persons for the purpose of assisting in the whole or any part of the administration of all the endowments of such math or of specific endowment :