Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act] State of Maharashtra - Subsection Section 24(2)(h) in The Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 (h)during any period in which any settlement or award is in operation, in respect of any of the matters covered by the settlement or award.