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[Cites 0, Cited by 8] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(d) in The Advocates Act, 1961

(d)to safeguard the rights, privileges and interests of advocates on its roll;
(dd)[ to promote the growth of Bar Associations for the purposes of effective implementation of the welfare schemes referred to in clause (a) of sub-section (2) of this section and clause (a) of sub-section (2) of section 7;] [ Inserted by Act 70 of 1993, Section 2 (w.e.f. 26.1.1993)]