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[Cites 0, Cited by 0] [Section 34(3)] [Section 34] [Entire Act]

NCT Delhi - Subsection

Section 34(3)(iii) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(iii)The Child Welfare Committee shall ensure payment of the prescribed fee to the voluntary organization for all reports submitted by it, as per directions of the committee.