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[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Tamilnadu - Subsection

Section 22(1)(n) in The Anna University of Technology, Madurai Act, 2010

(n)to confer honorary degrees or academic distinctions on the recommendations of not less than two-third of the members of the Syndicate;