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State of Chattisgarh - Section

Section 11 in The C.G. Land Revenue Code, 1959

11. Revenue Officers.

- There shall be the following classes of the Revenue Officers, namely :-[* * *] [Omitted 'Commissioners (including Additional Commissioners);' by C.G. Act No. 11 of 2003 (w.e.f. 23-11-2002).]Settlement Commissioner (including Additional Settlement Commissioners);Collectors (including Additional Collectors);Settlement Officers;Sub-Divisional Officers;Assistant Collectors;Joint Collectors (including Deputy Collectors);Deputy Settlement Officers;Assistant Settlement Officers;Tahsildars (including Additional Tahsildars);Superintendents of Land Records;Naib Tahsildars;Assistant Superintendents of Lands Records.