Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Haryana - Subsection Section 19(4) in Maharana Partap Horticultural University, Karnal Act, 2015 (4)The Board shall intimate to the Chancellor about the action, it proposes to take on the advice communicated to it, under sub-section (3).
