Delhi High Court - Orders
Facebook, Inc vs Swami Ramdev & Ors on 11 February, 2025
Author: Rekha Palli
Bench: Rekha Palli
$~1 to 3
* IN THE HIGH COURT OF DELHI AT NEW DELHI
FAO(OS) 212/2019, CM APPL. 47224/2019-Stay
FACEBOOK, INC. .....Appellant
Through: Mr. Varun Pathak, Mr. S. Anand, Mr.
Thejesh Rajendran and Mr. Tejpal
Singh Rathore, Advocates
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Ms. Smita Jain and Mr. Simranjeet
Singh, Advocates
2
+ FAO(OS) 222/2019, CM APPL. 49085/2019-Stay, CM APPL.
22401/2022-To take on record Expert opinion by way of an Affidavit
of Mr. Patrick J. Carome.
GOOGLE LLC .....Appellant
Through: Ms. Mamta R. Jha, Ms. Shruttima
Ehersa and Mr. Rahul Choudhary,
Advocates
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Ms. Smita Jain and Mr. Simranjeet
Singh, Advocates
3
FAO(OS) 223/2019, CM APPL. 49250/2019-Stay
TWITTER INTERNATIONAL COMPANY .....Appellant
Through: Mr. Deepak Gogia, Mr. S. Kohli and
Mr. Harshil Wason, Advocates
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/02/2025 at 22:57:58
versus
SWAMI RAMDEV & ORS .....Respondents
Through: Ms. Smita Jain and Mr. Simranjeet
Singh, Advocates
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
HON'BLE MR. JUSTICE SAURABH BANERJEE
ORDER
% 11.02.2025
1. A request for adjournment is made on behalf of the appellant on account of non-availability of the learned arguing counsel. The request is not opposed.
2. At request, list on 10.07.2025.
REKHA PALLI, J SAURABH BANERJEE, J FEBRUARY 11, 2025/akr This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2025 at 22:57:58