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Delhi High Court - Orders

Facebook, Inc vs Swami Ramdev & Ors on 11 February, 2025

Author: Rekha Palli

Bench: Rekha Palli

                                    $~1 to 3
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                                FAO(OS) 212/2019, CM APPL. 47224/2019-Stay
                                                FACEBOOK, INC.                                                                       .....Appellant
                                                                                      Through:                 Mr. Varun Pathak, Mr. S. Anand, Mr.
                                                                                                               Thejesh Rajendran and Mr. Tejpal
                                                                                                               Singh Rathore, Advocates

                                                                                      versus

                                                SWAMI RAMDEV & ORS                                                                .....Respondents
                                                            Through:                                           Ms. Smita Jain and Mr. Simranjeet
                                                                                                               Singh, Advocates
                                    2
                                    +           FAO(OS) 222/2019, CM APPL. 49085/2019-Stay, CM APPL.
                                                22401/2022-To take on record Expert opinion by way of an Affidavit
                                                of Mr. Patrick J. Carome.

                                                GOOGLE LLC                                                                           .....Appellant
                                                                                      Through:                Ms. Mamta R. Jha, Ms. Shruttima
                                                                                                              Ehersa and Mr. Rahul Choudhary,
                                                                                                              Advocates

                                                                                      versus

                                                SWAMI RAMDEV & ORS                                                               .....Respondents
                                                            Through:                                          Ms. Smita Jain and Mr. Simranjeet
                                                                                                              Singh, Advocates
                                    3
                                                FAO(OS) 223/2019, CM APPL. 49250/2019-Stay
                                                TWITTER INTERNATIONAL COMPANY                                                        .....Appellant
                                                                                      Through:                Mr. Deepak Gogia, Mr. S. Kohli and
                                                                                                              Mr. Harshil Wason, Advocates




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/02/2025 at 22:57:58
                                                                                       versus

                                                SWAMI RAMDEV & ORS                                                                .....Respondents
                                                            Through:                                           Ms. Smita Jain and Mr. Simranjeet
                                                                                                               Singh, Advocates

                                                CORAM:
                                                HON'BLE MS. JUSTICE REKHA PALLI
                                                HON'BLE MR. JUSTICE SAURABH BANERJEE
                                                                                      ORDER

% 11.02.2025

1. A request for adjournment is made on behalf of the appellant on account of non-availability of the learned arguing counsel. The request is not opposed.

2. At request, list on 10.07.2025.

REKHA PALLI, J SAURABH BANERJEE, J FEBRUARY 11, 2025/akr This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/02/2025 at 22:57:58