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State of Tamilnadu - Section

Section 17 in Code of Regulations for Matriculation Schools, Tamil Nadu

17. Qualifications of the staff.

- The staff will be qualified in accordance with the prescription made in Annexure VI. But no one who is on the role on 1st June 1978, need be retrenched because of this rule. They should get themselves qualified within a period of five years from 1st June 1978. This does not apply to teachers who have already put in 15 years of service in any recognised school and those who have completed 45 years of age. They should get exemption from the Director of prescribed qualifications to continue further.