Section 58(1E)(b) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

[Cites 0, Cited by 0] [Section 58(1E)] [Section 58] [Entire Act]

(b)in section 16, in clause (d) of sub-section (1), for figures "39" the figures "61" shall be substituted;

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