Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(3)(b) in Environment (Protection) Rules, 1986

(b)For new refineries coming up during or after 1997 the specification applicable by 2000 for existing refineries shall be applicable by 1997.