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Gujarat High Court

Bayer Crop Science Pvt. Ltd. vs Jayesh J Patel on 8 January, 2020

Author: Sonia Gokani

Bench: Sonia Gokani

     C/SCA/9170/2008                            IA ORDER




       IN THE HIGH COURT OF GUJARAT AT AHMEDABAD


     CIVIL APPLICATION (FOR BRINGING HEIRS) NO. 2 of 2019
         In R/SPECIAL CIVIL APPLICATION NO. 9170 of 2008
                              With
CIVIL APPLICATION (FOR CONDONATION OF DELAY) NO. 3 of 2019
         In R/SPECIAL CIVIL APPLICATION NO. 9170 of 2008
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40410 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40411 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40413 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40414 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40416 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40418 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40420 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40421 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40422 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40532 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40565 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40644 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40645 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40646 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40647 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40648 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40649 of 2019
                              With
          F/SPECIAL CIVIL APPLICATION NO. 40650 of 2019


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                                          Downloaded on : Tue Feb 04 22:46:06 IST 2020
           C/SCA/9170/2008                                IA ORDER



                                 With
             F/SPECIAL CIVIL APPLICATION NO. 40704 of 2019
                                 With
             F/SPECIAL CIVIL APPLICATION NO. 40802 of 2019
                                 With
             F/SPECIAL CIVIL APPLICATION NO. 40970 of 2019
                                 With
             F/SPECIAL CIVIL APPLICATION NO. 41624 of 2019
==========================================================

RANGE FOREST OFFICER Versus BHANUBHAI RAMBHAI ========================================================== Appearance:

GOVERNMENT PLEADER for the PETITIONER(s) No. for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MS JUSTICE SONIA GOKANI Date : 08/01/2020 IA ORDER Office objections to be removed on or before 18.01.2020. If not done, the concerned matter shall stand dismissed without further reference to this Court.
(SONIA GOKANI, J) Bhoomi Page 2 of 2 Downloaded on : Tue Feb 04 22:46:06 IST 2020