Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 85 in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971 85. Withdrawal of election petitions. (1)An election petition may be withdrawn only after notice to other parties and by leave of the Commissioner.
