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[Cites 0, Cited by 0] [Section 74(9)] [Section 74] [Entire Act]

State of Kerala - Subsection

Section 74(9)(c) in Kerala Factories Rules, 1957

(c)Where the report of any examination under this rule specified any condition for securing the safe working of any pressure vessel or plant, the pressure vessel or plant shall not be used unless the specified condition is fulfilled;