Section 7 in The U.P. Hindu Marriage Registration Rules, 1973
7. Endorsement on application.
(1)Each application and its duplicate and also its triplicate wherever required shall be endorsed by the Registrar with the following endorsement duly signed by him, on the reverse thereof, namely :"The application was received by me on.............19 and it is filed at serial no...........of 19.............on page............of volume of the Hindu Marriage Register, maintained under the Hindu Marriage Registration (Uttar Pradesh) Rules, 1973.(Signature)Date.Registrar of Hindu Marriages(2)The Registrar shall as soon as may be inform the.applicants in writing that their marriage has been duly registered.
