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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(A) in Rajasthan Electricity Regulatory Commission (Renewable Energy Obligation) Regulations, 2007

(A)[ CPP & OA Consumers with total capacity of 10 MW & above: [Substituted by Notification No. RERC/Secy/Regulation-108, dated 30.5.2014.]