Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 19] [Entire Act] State of West Bengal - Subsection Section 19(1) in Kolkata Municipal Corporation Act, 1980 (1)Appointment to a category A post or a category B post shall be made on the recommendation of the Municipal Service Commission.
