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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Meghalaya - Subsection

Section 74(7) in The Meghalaya Co-operative Societies Rules

(7)The Regional Auditor shall maintain a "Registrar of Collection of Audit Fees" in Form No. 2 annexed to these Rules to be compiled from the "Return of Audit Fees" and shall be responsible for the due collection of all audit fees within his region. The names of the societies in each Sub-division shall be entered in the Register in serial order of the registration number.