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[Cites 0, Cited by 0] [Section 98(1)] [Section 98] [Entire Act]

State of Himachal Pradesh - Subsection

Section 98(1)(c) in The Himachal Pradesh Municipal Corporation Act, 1994

(c)for the purpose of extinguishing the fire break into or through or pull-down, or cause to be broken into or through or pulled down or used for the passage of houses or other appliances, any premises ;