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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Madhya Pradesh - Subsection

Section 24(a) in The M.P. Sugarcane (Regulation of Supply and Purchase) Act, 1958

(a)between a Cane-growers’ Co-operative Society and a factory, or between a Cane-grower and a factory, or between a Cane-growers’ Co-operative Society and a Cane-grower; or