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Delhi High Court - Orders

Nri Taxi Service Pvt. Ltd vs Registrar Of Trade Marks, Delhi on 25 April, 2022

Author: Jyoti Singh

Bench: Jyoti Singh

                          $~41
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      C.A.(COMM.IPD-TM) 114/2022 & I.A. 6209/2022
                                 NRI TAXI SERVICE PVT. LTD.                 ..... Appellant
                                               Through: Dr. Amit George, Ms. Manmeet Kaur
                                               Sareen and Mr. Rishabh, Advocates.

                                                   versus

                                 REGISTRAR OF TRADE MARKS, DELHI                     ..... Respondent
                                               Through: None.

                                 CORAM:
                                 HON'BLE MS. JUSTICE JYOTI SINGH
                                                   ORDER

% 25.04.2022 Issue notice to Respondent on the Appellant taking requisite steps, through all permissible modes, returnable on 05.08.2022.

JYOTI SINGH, J APRIL 25, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:26.04.2022 15:51:02