Delhi High Court - Orders
Nri Taxi Service Pvt. Ltd vs Registrar Of Trade Marks, Delhi on 25 April, 2022
Author: Jyoti Singh
Bench: Jyoti Singh
$~41
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.A.(COMM.IPD-TM) 114/2022 & I.A. 6209/2022
NRI TAXI SERVICE PVT. LTD. ..... Appellant
Through: Dr. Amit George, Ms. Manmeet Kaur
Sareen and Mr. Rishabh, Advocates.
versus
REGISTRAR OF TRADE MARKS, DELHI ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE JYOTI SINGH
ORDER
% 25.04.2022 Issue notice to Respondent on the Appellant taking requisite steps, through all permissible modes, returnable on 05.08.2022.
JYOTI SINGH, J APRIL 25, 2022/sn Signature Not Verified Digitally Signed By:KAMAL KUMAR Signing Date:26.04.2022 15:51:02