Gujarat High Court
Anash Hasan Suthiya vs State Of Gujarat on 9 October, 2018
Author: A.Y. Kogje
Bench: A.Y. Kogje
R/SCR.A/8728/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION NO. 8728 of 2018
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ANASH HASAN SUTHIYA
Versus
STATE OF GUJARAT
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Appearance:
MR MAKBUL I MANSURI(2694) for the PETITIONER(s) No. 1
MR KP RAVAL, ADDITIONAL PUBLIC PROSECUTOR(2) for the
RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE A.Y. KOGJE
Date : 09/10/2018
ORAL ORDER
NOTICE returnable on 26th OCTOBER, 2018. Learned Additional Public Prosecutor Mr. K.P. Raval waives service of notice on behalf of the respondent - State.
Sd/-
(A.Y. KOGJE, J) CAROLINE Page 1 of 1